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[Cites 0, Cited by 6] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(1) in The Indian Medical Council Act, 1956

(1)The Executive Committee, hereinafter referred to as the Committee, shall consist of the President and Vice-President, who shall be members ex officio,and not less than seven and not more than ten other members who shall be elected by the Council from amongst its members.