Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 40(1)] [Section 40] [Entire Act]

State of Bihar - Subsection

Section 40(1)(iii) in Bihar Lokayukta Act, 2011

(iii)forward all the evidence so taken or collected to the Special Court issuing such letters of request.