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State of Assam - Section

Section 13 in The Assam Excise Act, 2000

13. Grant of passes.

- Passes for the import, export or transport of intoxicant may be granted by the Collector or by any officer specially authorised by the Excise Commissioner in this behalf;Such passes may be either general for definite and specified kinds of intoxicants or special for specified occasions and particulars consignments only.