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State of Gujarat - Section

Section 10 in The Bombay Village Police Act, 1867

10. Information to officer in charge of District Polic.

- station hen criminal in village has escaped or is not known:-If a crime shall have been committed within the limits of the village, and the perpetrator of the crime has escaped or not known the Police-patel shall forward immediate information to the Police-officer in charge of the District Police-station within the limits of which his village is situated, and shall himself proceed to investigate the matter, obtaining all procurable evidence relating to it which he shall forward to the said officer.