Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

NCT Delhi - Subsection

Section 3(a) in Delhi Electricity Regulatory Commission (Grant of Consent for Captive Power Plants) Regulations, 2002

(a)CPP shall not be entitled to any compensation in the event of grid failure during interruptions in the Board's system and. it shall make suitable provisions to Isolate its installation to avoid any damage in the event of variation in the Board's system parameters.