Section 85 in Ajmer Abolition of Intermediaries And Land Reforms Act, 1955
85. Disputes regarding trees
If a dispute arises (a)as to the right to plant any tree, or(b)as to the manner of planting it, or(c)as to its ownership, or(d)as to the right to remove it, such dispute shall' on application or otherwise be decided by the Tehsildar.
