Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 57] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 57(d) in The Specific Relief Act, 1977 (1920 A.D.)

(d)B contracts with A that he will serve him faithfully for twelve months as a clerk. A is not entitled a decree for specific performance of this contract, but he is entitled to an injunction restraining B from serving a rival house as clerk.