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[Cites 0, Cited by 1] [Section 37(2)] [Section 37] [Entire Act]

Union of India - Subsection

Section 37(2)(k) in The Indian Electricity Act, 1910

(k)authorise and regulate the levy of fees for any such testing or inspection and, generally, for the services of [Electrical Inspectors] [Substituted by Act 32 of 1959, Section 2, for " Electric Inspector" . ] under this Act; [and [ Inserted by Act 1 of 1922, Section 18.]