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[Cites 0, Cited by 1529] [Entire Act]

Union of India - Section

Section 365 in The Code of Criminal Procedure, 1973

365. Court of Session to send copy of finding and sentence to District Magistrate.

- In cases tried by the Court of Session or a Chief Judicial Magistrate, the Court or such Magistrate, as the case may be, shall forward a copy of its or his finding and sentence (if any) to the District Magistrate within whose local jurisdiction the trial was held.