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State of Madhya Pradesh - Section

Section 31 in The M.P. Gram Panchayat (Sanitation, Conservancy and Prevention and Abatement of Nuisance) Rules, 1999

31. Binding of cattle etc.

- Whoever so binds any cattle or other animal at any public street or place or allows any member of his family to hind them in such a way so that obstruction is created thereat in the public traffic, or such traffic becomes dangerous or it causes nuisance or allows such animals without keeper wandering stray or leave wandering stray, shall be punished, on conviction,-
(a)of first offense with fine which may extend to rupees two hundred fifty,
(b)of any subsequent offense with fine which may extend to rupees five.