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State of Rajasthan - Section

Section 6 in The University of Bikaner Act, 2003

6. University Admission.

- The University shall, subject to the provisions of this Act and the Statutes, Ordinances and Regulations be open to all person but nothing in this section shall be deemed to require the University to admit to any course of study students larger in number than, or with academic or other qualifications lower than, those prescribed.