Bombay High Court
Ajab Real Estate Co. Pvt. Ltd. (Now Known ... vs M/S. Avesh Developers And Contractors ... on 4 January, 2019
Author: K.R. Shriram
Bench: K.R. Shriram
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
COMMERCIAL EXECUTION APPLICATION NO. 111 OF 2017
Ajab Real Estate Co. Pvt. Ltd. (now Known As ....Petitioner
Nidhaan Infracon Pvt. Ltd.)
V/S
M/s. Avesh Developers And Contractors And 3 ....Respondent
Others Mr.Sarosh Damania with Ms.Kinnari Chheda i/by K.V.Chheda & Co. for claimant.
CORAM : K.R. SHRIRAM, J DATE : 4th January, 2019 P.C. :
Stand over to 08/01/2019.
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