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State of Maharashtra - Section

Section 27 in The Maharashtra Specified Co-operative Societies Elections to Committees Rules, 1971

27. Publication of list of contesting candidates.

- The Returning Officer shall, immediately after its preparation, cause a copy of the list of contesting candidates to be affixed on the notice-board in his office and shall also supply a copy thereof to each of the contesting candidates and, on demand, to his election agent.