Karnataka High Court
K Abdul Rasheed S/O Syed Abuzer vs M Krishna Murthy S/O Venkateshulu on 29 September, 2011
H: "-1 uMJRTF--I 1 t r.lrhITr' :--.
'it
1
it Hi T V
F) ljj 'It 1 ( liii
rj _.I i
.a I4 a
P 1.' 1- 1 R
Miscellaneous F .rst Apj cal No.2091° LokAl lit No 667 2011 LET.: N K Ab Nashn.1 ci Syd r , /'jci u14 i I r r • I:
Rt F .hjfl p .3' .t4r Kt --. . --. •1 •1 p •1' I t r.
hi .' FIt'd I 'iii. I u e w t an t tht J ''it • 4 'It lv' '( 1,,- ' ., .1 :jc "
,
-4.
,, ; i . i
-- . . 'I
I
.jt i1'.
I
l.a .1.
''1 1 I ,I
•1
cQNçlATION QRpER tb_
--"t t'1-- •1'- (re' - i--.: ' ••.
i;r'.c '
a--:. •'_ -- .. • -- . ¼
It 'et e I' I
Ra400001- th a p r I
•. V
itt.'• -- 't . .
:... --
•
'.•- L.
71 'S....
J.
• V.