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Union of India - Section

Section 4A in The Mineral Concession Rules, 1960

4A. Acknowledgement of application

.-(1) Where an application for the grant of reconnaissance permit is delivered personally, its receipt shall be acknowledged forthwith.
(2)Where such application is received by registered post, its receipt shall be acknowledged on the same day.
(3)In any other case, the receipt of such application shall be acknowledged within three days of the receipt.
(4)The receipt of every such application shall be acknowledged in Form D-1.