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[Cites 0, Cited by 0] [Section 221(1)] [Section 221] [Entire Act]

NCT Delhi - Subsection

Section 221(1)(b) in The New Delhi Municipal Council Act, 1994

(b)jut or project into or encroach upon any drain or open channel in any street so as in any way to interfere with the use or proper working of such drain or channel or to impede the inspection or cleansing thereof.