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[Cites 0, Cited by 0] [Section 11P(2)] [Section 11P] [Entire Act]

State of Haryana - Subsection

Section 11P(2)(c) in Haryana Urban Development Authority (Erection of Buildings) Regulations, 1979

(c)controlled areas of Sonepat -Kundli multifunctional urban complex, Panipat;