Gauhati High Court
M/S Goel Trading Company vs Devendra Kumar Jain And 4 Ors on 24 August, 2022
Author: Parthivjyoti Saikia
Bench: Parthivjyoti Saikia
Page No.# 1/2
GAHC010165182022
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : CRP/47/2022
M/S GOEL TRADING COMPANY
A REGISTERED COMPANY BEING REPRESENTED BY SRI RAVINDRA
KUMAR JAIN
S/O LATE CHATURSAN JAIN
PARTNER OF M/S GOEL TRADING COMPANY AT VILL-BALIPARA
MOUZA- BALIPARA
P.O.-BALIPARA
P.S.-CHARIDUAR
DIST- SONITPUR
ASSAM
VERSUS
DEVENDRA KUMAR JAIN AND 4 ORS
S/O NOT KNOWN
145 AIKEN ROAD
WEST PENNAT HILLS
NSW 2125
AUSTRALIA
2:INDIAN OIL COPRORATION LIMITED
INDIAN OIL BHAWAN
SECTOR III
NOONMATI
GUWAHATI-781020 (ASSAM)
3:THE CHIEF DIVISIONAL RETAIL SALES MANAGER
GUWAHATI INTEGRATED DIVISIONAL OFFICE
SECTOR 3
NOONMATI
GUWAHATI-781020
4:THE SENIOR DIVISIONAL RETAIL SALES MANAGER
INDIAN OIL CORPORATION LIMITED
NOONMATI
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GUWAHATI-781020
5:THE AREA MARKETING OFFICER
TEZPUR RETAIL SALE-I
IN FRONT OF TEZPUR LAW COLLEGE
TEZPUR
MOUZA-MAHABHAIRAB
P.O. AND P.S.-TEZPUR
DIST-SONITPUR
ASSAM
PIN-
------------
Advocate for : MR. S SAHU
Advocate for : MR. ABU JAHID (R2-R5) appearing for DEVENDRA KUMAR JAIN
AND 4 ORS
BEFORE
HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA
ORDER
Date : 24.08.2022 Heard Mr. G.N. Sahewalla, learned Sr. counsel assisted by Mr. M. Sahewalla, learned counsel for the petitioner. Also heard Mr. K. Rahman, learned counsel for the respondent No. 1 as well as Mr. A Zahid, learned counsel for the respondent Nos. 2 to 5. List the matter after 4(four) weeks. Interim order, if there be any, shall continue till then.
JUDGE Comparing Assistant