Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 106] [Entire Act] State of Goa - Subsection Section 106(1) in The Goa Co-operative Societies Act, 2001 (1)Every member of a co-operative housing society shall nominate a person or persons to whom the occupancy right shall be transferred in the event of his death.
