Supreme Court - Daily Orders
Corporal Raj Kumar Singhal vs Union Of India on 4 October, 2016
Bench: Madan B. Lokur, Pinaki Chandra Ghose
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
REVIEW PETITION (C) NO.3365 OF 2016
IN
SPECIAL LEAVE PETITION (C) NO.18636 OF 2006
CORPORAL RAJ KUMAR SINGHAL ...PETITIONER(S)
VERSUS
UNION OF INDIA AND ANR ...RESPONDENT(S)
O R D E R
Application for oral hearing is rejected. There is a delay of 3491 days in filing the review petition which has not been satisfactorily explained. Even otherwise, we have gone through the review petition. We do not find any merit in the same. The Review Petition is, therefore, dismissed on the ground of delay as well as on merits.
.............................J. (MADAN B. LOKUR) .............................J. (PINAKI CHANDRA GHOSE) NEW DELHI OCTOBER 04, 2016 Signature Not Verified Digitally signed by SANJAY KUMAR Date: 2016.10.18 15:40:23 IST Reason: CHAMBER MATTER SECTION XIV S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS R.P.(C) No. 3365/2016 in SLP(C) No. 18636/2006 CORPORAL RAJ KUMAR SINGHAL Petitioner(s) VERSUS UNION OF INDIA AND ANR Respondent(s) (with appln. (s) for c/delay in filing review petition and oral hearing and office report) Date : 04/10/2016 This petition was circulated today. CORAM :
HON'BLE MR. JUSTICE MADAN B. LOKUR HON'BLE MR. JUSTICE PINAKI CHANDRA GHOSE By Circulation UPON perusing papers the Court made the following O R D E R Application for oral hearing is rejected. The review petition is dismissed both on the ground of delay as also on merits in terms of the signed order.
(SANJAY KUMAR-I) (JASWINDER KAUR)
AR-CUM-PS COURT MASTER
(Signed order is placed on the file)