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State of Maharashtra - Section

Section 7 in The Maharashtra Management of Irrigation Systems by Farmers Act, 2005

7. Supply of water, to land under Management of Irrigation System by Farmers.

- On delineation of Command area of Water Users' Association, by notification in the Official Gazette under section 6, no water shall be supplied by the Appropriate Authority to the individual holder or occupier; and the system of supply of water through Water Users' Association shall be binding on all holders and occupiers of such lands.