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State of Rajasthan - Section

Section 17 in The Rajasthan Tax on Professions, Trades, Callings and Employments Rules, 2000

17. Notice of demand under section 9(5) etc.

- The notice of demand under sub-section (5) of section 9 and for other demands, including the interest or penalty imposed under the Act, shall be issued by the assessing authority in form PT-11.