Section 2(g) in The Noise Pollution (Regulation And Control) Rules, 2000
(g)[ "person" shall include any company or association or body of individuals, whether incorporated or not;] [ Clause (d) relettered as Clause (g) thereof and Clause (g) so relettered substituted by S.O. 1046(E), dated 22.11.2000 (w.e.f. 24.11.2000).]
