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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Haryana - Subsection

Section 25(d) in Chaudhary Ranbir Singh University, Jind Act, 2014

(d)the fees to be charged from courses of study in the University and for admission to the examinations, degrees and diplomas of the University, and further to make progressively the fee structure so flexible that the courses could become self financing to the extent possible;