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[Cites 0, Cited by 0] [Section 140(2)] [Section 140] [Entire Act]

Union of India - Subsection

Section 140(2)(a) in Code on Social Security, 2020

(a)vacancies which are proposed to be filled through promotion or by absorption of surplus staff of any branch or department of the same establishment or through independent recruitment agencies such as Union Public Service Commission, Staff Selection Commission or a State Public Service Commission or any other agencies as may be notified by the Central Government; or