Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Maharashtra - Section

Section 19 in The Maharashtra Beedi and Cigar Workers (Conditions of Employment) Rules, 1968

19. Construction and maintenance of drains.

- All drains work on an industrial premises for carrying waste or sullage water shall be constructed in masonry or other permeable materials and shall be regularly flushed and effluent disposed of by connecting such drains with suitable drainage lines:Provided that, where there is no drainage line, the effluent shall be deodorised in order to render it innocuous and then disposed of.