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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(1)(b) in Rajasthan State Legal Services Authority Regulations, 1999

(b)"Rules" means the Rajasthan State Legal Services Authority Rules, 1995 framed under the Act as amended from time to time;