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State of Madhya Pradesh - Section
Section 593 in Criminal Courts - Rules and Orders
593.
The following returns and statements shall be prepared by the reader of a Magistrate's court in the form shown against them:-| S. No. | Returns or statement | No. of form with the number of the Schedule onwhich it is borne |
| 1. | Daily calendar | V-42 |
| 2. | Weekly Calendar | V-43 |
| 3. | Statistical sheet | V-41 |
| 4. | Witness memorandum | V-200 |
| 5. | List of complaints rejected | V-21 |
| 6. | Memorandum of pending cases | V-25 |
| 7. | Abstract of the register of miscellaneous proceedings | V-49 |
| 8. | Appeal and revision abstracts | V-52 and 53 |
| 9. | Abstract of fine accounts | V-54 |
| 10. | Statement of fines paid into and refunded from the treasury | V-61. |