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[Cites 0, Cited by 4] [Section 14] [Entire Act]

Bombay Presidency - Subsection

Section 14(2) in The Bombay University Act, 1974

(2)[ Appointment of a person as the Finance Officer by nomination shall be made by the Executive Council on the recommendation of a Selection Committee constituted for the purpose. The appointment shall be for such period and on such terms and conditions as the Executive Council may determine.] [Sub-section (2) was substituted for the original, by Maharashtra 32 of 1978, section 5(a)., section 5(b).]