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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Rajasthan - Subsection

Section 13(3) in Rajasthan Electricity Regulatory Commission (Metering) Regulations 2007

(3)Breaking of the seals before maintenance and replacement of seals after maintenance shall be carried out by the respective agency as under,
(a)Interface meters. - by the authorized persons jointly and/or with mutual consent of concerned parties.
(b)Energy accounting and audit meters. - by the generating company or the licensee as the case may be.
(c)Consumer meters. - by the authorized person in presence of the consumer