Bombay High Court
Pramod Prakash Boarde vs The Security Printing And Corporation ... on 22 August, 2024
Author: Amit Borkar
Bench: Amit Borkar
Board Sr.No.:-0
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 441 OF 2023
Pramod Prakash Boarde ....PETITIONER
V/S
The Security Printing And Corporation India ....RESPONDENT
Ltd.thr.auth.officer Shri B.h.porge,sec.officer And Ors CORAM : HON'BLE THE CHIEF JUSTICE & HON'BLE SHRI JUSTICE AMIT BORKAR, JJ DATE : 22nd August, 2024 P.C. :
Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 03/09/2024 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
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