Allahabad High Court
Ashwini Rai, Clerk, Gandhi Smarak ... vs State Of U.P. Thru' Secretary Min. Of ... on 13 July, 2010
Bench: R.K. Agrawal, Abhinava Upadhya
Court No. - 32 Case :- SPECIAL APPEAL No. - 753 of 2007 Petitioner :- Ashwini Rai, Clerk, Gandhi Smarak Triveni Mahavidyalaya Respondent :- State Of U.P. Thru' Secretary Min. Of Higher Edu. & Others Petitioner Counsel :- H.R. Misra Respondent Counsel :- C.S.C. Hon'ble R.K. Agrawal,J.
Hon'ble Abhinava Upadhya,J.
Case has been called out in the revised list. None appears on behalf of the appellant to press this appeal. The appeal is, accordingly, dismissed for want of prosecution. Interim order, if any, stands vacated.
Order Date :- 13.7.2010 SKM