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[Cites 0, Cited by 12] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(g) in The Textiles Committee Act, 1963

(g)[ "textiles" means any fabric or cloth or yarn or garment or any other article made wholly or in part of-- [Substituted by Act 51 of 1973, s. 3, for the former clause]
(i)cotton; or
(ii)wool; or
(iii)silk; or
(iv)artificial silk or other fibre, and includes fibre;]