Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 56A] [Entire Act] State of West Bengal - Subsection Section 56A(iv) in The West Bengal Primary Education Act, 1973 (iv)a school in receipt of financial assistance from the State Government towards dearness allowance only of teachers of that school, or
