Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of West Bengal - Subsection Section 6(1) in The West Bengal National Volunteer Force Act, 1949 (1)[State Commandant] [Words substituted for the word 'Provincial Commandant' by W.B. Act 7 of 1976, w.e.f. 26.1.1950.],
