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[Cites 0, Cited by 0] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(2) in The Haj Committee Act, 2002

(2)The Committee may also appoint other sub- committees for such purposes as it may think fit and any such sub- committee shall consist of such number of members and other persons as may be determined by bye- laws made in this behalf by the Committee.