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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Bihar - Subsection

Section 4(5) in Mahatma Gandhi National Rural Employment Guarantee Scheme, Bihar -Compensation to workers for the delay in Wage Payment Rules, 2017

(5)The total compensation payable shall be automatically calculated by NREGA Soft based on the date of closure of muster roll, total wage payable, duration of delay and the date of approval of FTO by 2nd Signatory. The compensation payable in each case will be displayed automatically on www.nrega.nic.in and updated daily.