Karnataka High Court
Sri Dr A Parthasarthy vs State By Kadugodi Police Station on 22 February, 2023
Author: K.Natarajan
Bench: K.Natarajan
1
IN THE HIGH COURT OF KARNATAKA, AT BENGALURU
DATED THIS THE, 22ND DAY OF FEBRUARY , 2023
BEFORE
THE HON'BLE MR. JUSTICE K.NATARAJAN
CRIMINAL PETITION NO 8771 OF 2022
BETWEEN
1. SRI DR A PARTHASARTHY
AGED ABOUT 90 YEARS,
S/O LATE A. RAMACHAR
2. SMT VIJAYA PRABHA
AGED ABOUT 82 YEARS,
W/O DR A PARTHASARTHY,
3. SRI PRAJVAL DEEP
AGED ABOUT 51 YEARS,
S/O DR A PARTHASARTHY,
PETITIONER.NO.1 TO 3 ARE RESIDING AT
NO 001C, NO 48, SARATHY APARTMENTS
13TH CROSS, MALLESHWARAM,
BENGALURU 560003
4. SMT KEERTHI W/O R RAVI
AGED ABOUT 53 YEARS,
D/O DR A PARTHASRTHY
RESIDING AT OBERA HOUSE
JAYALAXMIPURAM, MYSURU-570008
...Petitioners
(By Sri.: VARUN PAPIREDDY, ADV.,)
AND
1 . STATE BY KADUGODI POLICE STATION
KADUGODI, BANGALORE-560067
REPRESENTED BY SRI.MAHESH JAMADAR,
POLICE SUB-INSPECTOR,
KADUGODI POLICE STATION,
KADUGODI 560067
2
2. SRI RATHAN LATH
AGED ABOUT 59 YEARS,
PARTNER M/S VALMARK ESTATES LLP,
NO.133/1, 10TH FLOOR,
RESIDENCY ROAD, BENGALURU 560025
Respondents
(By HCGP FOR R1)
CRL.P FILED U/S.482 CR.P.C BY THE ADVOCATE FOR THE
PETITIONERS PRAYING THAT THIS HONOURABLE COURT MAY BE
PLEASED TO QUASH THE COMPLAINT DATED 25.08.2021 FILED BY
THE RESPONDENT-2 BEFORE THE DEPUTY COMMISSIONER OF
POLICE, WHITEFIELD DIVISION, REGISTERED IN
CRIME.NO.0143/2021 FOR THE OFFENCES P/U/S 478, 506, 34, 120B,
406, 420, 465, 467 AND 471 OF IPC IN KADUGODI P.S., AND THE
FIRST INFORMATION REPORT DATED 25.08.2021 IN CRIME
NO.0143/2021 FILED AGAINST THE PETITIONERS IN THE COURT OF
ACJM, BANGALORE RURAL DISTRICT, BANGALORE.
THIS CRIMINAL PETITION COMING ON FOR ORDERS, THIS
DAY, THE COURT PASSED THE FOLLOWING.
ORDER
Counsel for the petitioners has remained absent. Finally, two weeks' time is granted to comply with the office objections, failing which the petition shall stand dismissed without reference to Bench.
SD/-
JUDGE COPY SD/-
ASSISTANT REGISTRAR