Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 57(1)] [Section 57] [Entire Act] State of Gujarat - Subsection Section 57(1)(i) in The Gujarat Electricity Industry (Reorganisation and Regulation) Act, 2003 (i)five lakh rupees, where the offence charged is under Section 53, and