Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 32 in Assam Public Service Commission (Procedure and Conduct of Business) Rules, 2010 32. The Commission shall conduct examination for the various posts to be filled up by Competitive/Combined Competitive Examination.
