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State of Bihar - Section

Section 110 in Bihar Chaukidari Manual

110.

As each chaukidar is paid, the Presiding Officer shall realise the fine (if any) due from him, and shall certify against his name in the register, the payments to him of the balance of his pay. The amount realised as fine shall be deposited with the thana Officer, for remittance to the treasury, as provided for in Rule 212.