Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 9(b) in Jammu and Kashmir State Commission for Protection of Women and Child Rights Act, 2018

(b)any defect in the appointment of a person as the Chairperson or a Member ; or