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[Cites 0, Cited by 0] [Section 62(4)] [Section 62] [Entire Act]

State of Chattisgarh - Subsection

Section 62(4)(b) in Chhattisgarh Juvenile Justice (Care and Protection of Children) Rules, 2006

(b)The Probation Officer, if any, having jurisdiction over the place where the child is to be sent;