Section 5(1) in The M.P. Krishi Upaj Mandi (Mandi Samiti Ka Nirvachan) Rules, 1997
(1)The Mandi Committee in which seat of Chairman shall be reserved for Scheduled Castes, Scheduled Tribes, Other Backward Classes and Women in accordance with Section 12 of the Act shall be determined by the Managing Director in the manner prescribed in sub-rules (2), (3) and (4).
