Delhi High Court - Orders
Ministry Of Petroleum & Natural Gas vs Hardy Exploration & Production (India) ... on 16 March, 2022
Author: Anup Jairam Bhambhani
Bench: Anup Jairam Bhambhani
$~A-7
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 93/2019, I.A. 153/2019
MINISTRY OF PETROLEUM & NATURAL GAS ..... Petitioner
Through: Mr. Anurag Ahluwalia, CGSC, Mr.
Jayant Sud ASG, Mr. Randeep
Sachdeva, Mr. Harish Nadda, Mr.
Kartik Jasra, Mr.Tushar Bhardwaj,
Mr. Vishnu Sharma, Advocates
versus
HARDY EXPLORATION & PRODUCTION (INDIA) INC
..... Respondent
Through: Mr. Gauhar Mirza, Advocate.
CORAM:
HON'BLE MR. JUSTICE ANUP JAIRAM BHAMBHANI
ORDER
% 16.03.2022 An adjournment slip has been circulated on behalf of the petitioner. Learned counsel for the respondent has no objection to an adjournment.
Re-notify on 14.07.2022.
ANUP JAIRAM BHAMBHANI, J.
MARCH 16, 2022 Ab/uj Signature Not Verified Digitally Signed By:SUNITA RAWAT Signing Date:22.03.2022 12:48:16