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Delhi High Court - Orders

Ministry Of Petroleum & Natural Gas vs Hardy Exploration & Production (India) ... on 16 March, 2022

Author: Anup Jairam Bhambhani

Bench: Anup Jairam Bhambhani

                          $~A-7
                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +     O.M.P. (COMM) 93/2019, I.A. 153/2019
                                MINISTRY OF PETROLEUM & NATURAL GAS                   ..... Petitioner
                                                   Through:    Mr. Anurag Ahluwalia, CGSC, Mr.
                                                               Jayant Sud ASG, Mr. Randeep
                                                               Sachdeva, Mr. Harish Nadda, Mr.
                                                               Kartik Jasra, Mr.Tushar Bhardwaj,
                                                               Mr. Vishnu Sharma, Advocates

                                                   versus

                                HARDY EXPLORATION & PRODUCTION (INDIA) INC
                                                                     ..... Respondent
                                                   Through:    Mr. Gauhar Mirza, Advocate.
                                CORAM:
                                HON'BLE MR. JUSTICE ANUP JAIRAM BHAMBHANI
                                        ORDER

% 16.03.2022 An adjournment slip has been circulated on behalf of the petitioner. Learned counsel for the respondent has no objection to an adjournment.

Re-notify on 14.07.2022.

ANUP JAIRAM BHAMBHANI, J.

MARCH 16, 2022 Ab/uj Signature Not Verified Digitally Signed By:SUNITA RAWAT Signing Date:22.03.2022 12:48:16