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[Cites 0, Cited by 0] [Section 14(3)] [Section 14] [Entire Act]

State of Haryana - Subsection

Section 14(3)(b) in The Punjab Sugarcane (Regulation of Purchase and Supply) Act, 1953

(b)the manner in which cane grown in the assigned area, shall be purchased by the factory for which the area has been so assigned and the circumstances under which the cane grown by a cane-grower shall not be purchased except through a Cane-growers' Co-operative Society;