Section 9(1)(a) in The Oriental Gas Company Act, 1960

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State of West Bengal - Subsection

Section 9(1)(a) in The Oriental Gas Company Act, 1960

(a)in respect of the period prior to the date of the award, within sixty days from the date of the award made by the Tribunal, or, as the case may be, from the date of the order of the High Court in the case of an appeal, and

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State of West Bengal - Subsection

Section 9(1)(a) in The Oriental Gas Company Act, 1960