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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Madhya Pradesh - Subsection

Section 31(i) in The M.P. Anusuchit Jati Tatha Anusuchit Jan Jati (Rinisahayata) Adhiniyam, 1967

(i)Notification No. 16-4-73 XXV-II, dated 30th June, 1973, published in M.P. Rajpatra Part I, dated 20-7-73, page 976. - In exercise of the powers conferred by sub-section (4) of Section 1 of the Madhya Pradesh Anusuchit Jati Tatha Anusuchit Jan Jati Rini Sahayata Adhiniyam, 1967 (No. 12 of 1967) the State Government hereby appoints the 15th August, 1973 as the date on which the said Adhiniyam shall come into force in its application to the members of the Scheduled Castes.