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State of Madhya Pradesh - Section

Section 1 in The M.P. Ayurvedic Ashaskiya Maha Vidyalayon Ke Chhatron Ke Pariksha Sambandhi Vishesh Upbandh Adhiniyam, 1979

1. Short title and extent.

(1)This Act may be called The Madhya Pradesh Ayurvedic Ashaskiya Mahavidyalayon Ke Chhatron Ke Pariksha Sambandhi Vishesh Upbandh Adhipiyam, 1979.
(2)It extends to the whole of Madhya Pradesh.