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[Cites 0, Cited by 0] [Section 32(3)] [Section 32] [Entire Act]

State of Tamilnadu - Subsection

Section 32(3)(b) in The Appellate Tribunal for Electricity (Procedure, form, fee and Record of Proceedings) Rules, 2007

(b)names of the parties, if unrepresented, with their ranks in brackets.